Section 2 in THE CONSTITUTION (TWENTY-SEVENTH AMENDMENT) ACT, 1971
2. Amendment of article 239A.-
In article 239A of the Constitution, in clause (1), for the words "Goa, Daman and Diu, and Pondicherry", the words "Goa, Daman and Diu, Pondicherry and Mizoram" shall be substituted.
