Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(1)The State Government shall fix the scale of reserve prices which may be charged for Government lands allotted under these rules. Such prices may be different for different areas and different classes of land.