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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(5) in Conduct of Elections Rules, 1961

(5)Every ballot box used at a polling station shall bear labels, both inside and outside, marked with-
(a)the serial number, if any, and name of the constituency;
(b)the serial number and name of the polling station;
(c)the serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only); and
(d)the date of poll.