Chattisgarh High Court
Indian Overseas Bank vs Municipal Corporation Bhilai 75 ... on 9 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2553 of 2018
Indian Overseas Bank Versus Municipal Corporation Bhilai
9.10.2018 Mr. PR Patankar, Counsel for the petitioner.
Mr. Ashutosh Shukla, Counsel for respondent No.4.
Learned counsel for respondent No.4 prays for and is granted 4 weeks time to file return. Sd/-
( Prashant Kumar Mishra) Judge Shyna