Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(21) in Tamil Nadu Prohibition Act, 1937 (21)any references to a permit generally or 10 a permit granted under section 18, 19 or 20 shall be construed as including a reference to an Authority issued under section 16-A.]
