Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(xiv) in The Chanakya National Law University Act, 2006

(xiv)To appoint persons as professors, associate professors, assistant professors, readers, lecturers or otherwise as teachers and researchers in the University and as holders of similar posts;