Section 7(2) in Life Insurance Corporation of India (Staff) Rules, 1960
(2)In making selections and promotions the appointing authority (vide Schedule I) shall be assisted by Committees herein prescribed:(i)[ Posts belonging to Class I: [Notified in Gazette of India, Part-II Section 3 Sub-section (i) dated 18.6.1999.](a)Posts in the cadre of Zonal Managers and above or equivalent cadres - [Chief Executive] and three Officers not below the rank of Zonal Manager.(b)Posts in the cadres of Dy. Zonal Manager/Sr. Divisional Manager, Divisional Manager and equivalent cadres - Managing Director and three Officers not below the rank of Zonal Manager.(c)Posts in the cadres of Assistant Divisional Manager/Sr. Branch Manager and equivalent cadres - Three Officers not below the rank of Zonal Manager.(d)Posts in the cadres of Administrative Officer/Branch Manager and equivalent cadres - Three Officers not below the rank of Deputy Zonal Manager/Senior Divisional Manager.](e)[ Other posts in Class I - One Officer not below the rank of Dy. Zonal Manager and two officers not below the rank of Divisional Manager to be nominated by the Central Office.] [Notified in Gazette of India, Part-II Section 3 Sub-section (i), GSR 668(E), dated 26.10.2006.](ii)Posts belonging to Class II:One officer of the Zonal Office not below the rank of Assistant Divisional Manager and two officers not below the rank of [Administrative Officer] [Notified in Gazette of India, Part-IV dated 8.1.1966.] from the Divisional Office.(iii)Posts belonging to Class III:(a)[ Superintendents - one officer not below the rank of a Divisional Manager and two officers not below the rank of Assistant Divisional Managers. [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.](b)Higher Grade Assistants and Section Heads - one officer not below the rank of Assistant Divisional Manager and two officers not below the rank of [Administrative Officers.](c)Assistants, Record Clerks and other similar posts - three officers not below the rank of [Administrative Officers] [Notified in Gazette of India, Part-IV dated 8.1.1966.](iv)Posts in Class IV:One Officer not below the rank of [Administrative Officer] [Notified in Gazette of India, Part-IV dated 8.1.1966.] and two officers not below the rank of [Assistant Administrative Officers.] [Notified in Gazette of India, Part-IV dated 8.1.1966.]Provided, however, the appointing authority may nominate on the aforesaid Committees additional members if necessary.
