Section 6(6) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010
(6)On the date of transfer under clause 5, of this Scheme the personnel of the Board rendering services to more than one Undertaking or otherwise the services of personnel of common nature shall continue to render such services in the same manner as before till further orders of the State Government in consultation with the Chairman of TNEB Limited.
