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Madhya Pradesh High Court

Hanumant Sharan vs The State Of Madhya Pradesh on 30 January, 2024

Author: Prem Narayan Singh

Bench: Prem Narayan Singh

                                                           1
                           IN     THE        HIGH COURT OF MADHYA PRADESH
                                                   AT INDORE
                                                     BEFORE
                                    HON'BLE SHRI JUSTICE PREM NARAYAN SINGH
                                                ON THE 30 th OF JANUARY, 2024
                                          MISC. CRIMINAL CASE No. 52607 of 2023

                          BETWEEN:-
                          HANUMANT SHARAN S/O SHRI RADHAKISHAN
                          MEWADA, AGED ABOUT 41 YEARS, OCCUPATION:
                          SERVICE R/O SABJI MARKET PARAYAN CHOUK
                          RAJGARH (MADHYA PRADESH)

                                                                                     .....APPLICANT
                          (SHRI ANIRUDH SAXENA, LEARNED COUNSEL FOR THE PETITIONER .

                          AND
                          THE STATE OF MADHYA PRADESH STATION HOUSE
                          OFFICER THROUGH POLICE STATION RAJGARH
                          (MADHYA PRADESH)

                                                                                  .....RESPONDENTS
                          (SHRI SURENDRA GUPTA APPEARING ON BEHALF OF ADVOCATE
                          GENERAL & SHRI AJINKYA PATIL, LEARNED COUNSEL FOR THE
                          RESPONDENT [OBJ].

                                This application coming on hearing this day, th e court passed the
                          following:
                                                           ORDER

This is an application under Section 439 of Cr.P.C. on behalf of the applicant for grant of bail.

After arguing for some time, counsel for the applicant prays for withdrawal of the application.

Prayer is allowed.

The McRC is dismissed as withdrawn.

(PREM NARAYAN SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 1/31/2024 11:28:59 AM