Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(3) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

(3)The Admission Committee may retain any original documents, which it considers necessary until the admission process is completed, the said documents shall be handed over by the Admission Committee to the college or institution, where the candidate has got admission, after completion of admission process. Such college or institution shall return the original documents to the candidate after completion of administrative procedure (e.g. enrollment etc.).