Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(1B) in The Prevention of Food Adulteration Rules, 1955

(1B)[ The name and address of the Director or Manager, as the case may be, nominated by the company, under rule 12B shall be mentioned in the licence.] [Inserted by G.S.R. 4(E), dated 4th January, 1977.]