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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Gujarat - Subsection

Section 87(1)(b) in The Gujarat Co-Operative Societies Act, 1961

(b)deposits with the Registrar such sum as the Registrar may require as security for the costs of any inspection of the books of the society, the Registrar may, if he thinks it necessary, inspect or direct a person authorised by him by order in writing in this behalf of inspect, the books of the society.