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State of Tamilnadu - Section

Section 11 in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

11. Extended period for admission.

(1)The extended period for admission in a school shall be six months from the date of commencement of the academic year.
(2)Where a child is admitted in a school after the extended period, he shall be eligible to complete studies with the help of prescribed training, as determined by the State Government.