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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(a) in The Orissa (State) Council of Culture Rules, 1990

(a)Subject to the overall supervision of the Chairman and the Member-Directors act as the Executive Officer of the State Council for the purpose of administration, direction and management of all its affairs;