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Union of India - Section

Section 320 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

320. "V.G."

- "V.G." is the highest character assessment attainable even by the sailor whose behaviour has been exemplary throughout the year. It shall not, therefore, be awarded automatically to a sailor whose general behaviour has not been satisfactory, merely because he has avoided major punishments.