Bombay High Court
Mahadev Sitaram Naik (Since Deceased ... vs Manek Nagar A B C Chsl. And 14 Ors. on 13 February, 2026
Author: A. S. Gadkari
Bench: A. S. Gadkari
2026:BHC-OS:4530-DB
WAKLE
MANOJ
JANARDHAN Manoj 274-WP(L)-4539-2021.doc
Digitally signed by
WAKLE MANOJ
JANARDHAN
Date: 2026.02.17
20:01:52 +0530 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.4539 OF 2021
Mahadev Sitaram Naik
Since deceased through his Legal Heirs
Sharad Mahadev Naik & Ors. .....Petitioners
Vs.
Manek Nagar A B C Co-operative
Housing Society Ltd. & Ors. .....Respondents
__________________________________________
None for the Petitioners.
Mr. Himanshu Takke, AGP for the Respondent-State.
__________________________________________
CORAM : A. S. GADKARI AND
SHYAM C. CHANDAK, JJ.
DATE : 13th FEBRUARY, 2026.
P.C.:-
1) None for Petitioners, when called out for hearing.
2) Dismissed for non-prosecution.
(SHYAM C. CHANDAK, J.) (A.S. GADKARI, J.) 1/1 ::: Uploaded on - 17/02/2026 ::: Downloaded on - 20/02/2026 22:01:00 :::