Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Mahadev Sitaram Naik (Since Deceased ... vs Manek Nagar A B C Chsl. And 14 Ors. on 13 February, 2026

Author: A. S. Gadkari

Bench: A. S. Gadkari

       2026:BHC-OS:4530-DB
WAKLE
MANOJ
JANARDHAN             Manoj                                                          274-WP(L)-4539-2021.doc
Digitally signed by
WAKLE MANOJ
JANARDHAN
Date: 2026.02.17
20:01:52 +0530                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 WRIT PETITION (L) NO.4539 OF 2021

                      Mahadev Sitaram Naik
                      Since deceased through his Legal Heirs
                      Sharad Mahadev Naik & Ors.                               .....Petitioners
                            Vs.
                      Manek Nagar A B C Co-operative
                      Housing Society Ltd. & Ors.                              .....Respondents
                                           __________________________________________

                      None for the Petitioners.
                      Mr. Himanshu Takke, AGP for the Respondent-State.
                                    __________________________________________

                                                              CORAM :     A. S. GADKARI AND
                                                                          SHYAM C. CHANDAK, JJ.

DATE : 13th FEBRUARY, 2026.

P.C.:-

1) None for Petitioners, when called out for hearing.
2) Dismissed for non-prosecution.

(SHYAM C. CHANDAK, J.) (A.S. GADKARI, J.) 1/1 ::: Uploaded on - 17/02/2026 ::: Downloaded on - 20/02/2026 22:01:00 :::