Gujarat High Court
Dakshin Gujarat Biodiesel Association vs State Of Gujarat on 9 December, 2020
Author: A. C. Rao
Bench: A.C. Rao
C/SCA/14273/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 14273 of 2020
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DAKSHIN GUJARAT BIODIESEL ASSOCIATION
Versus
STATE OF GUJARAT
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Appearance:
MR EKANT G AHUJA(5323) for the Petitioner(s) No. 1,2
MS ASMITA PATEL AGP for the Respondent(s) No. 1
DS AFF.NOT FILED (N)(11) for the Respondent(s) No. 3,5
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2,4
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CORAM: HONOURABLE MR. JUSTICE A.C. RAO
Date : 09/12/2020
ORAL ORDER
At the request of learned AGP, stand over to 5.1.2021.
(A. C. RAO, J) MAYA S. CHAUHAN/kdc Page 1 of 1 Downloaded on : Thu Dec 10 23:08:36 IST 2020