Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177] [Entire Act] State of Assam - Subsection Section 177(i) in Goalpara Tenancy Act, 1929 (i)when the particulars mentioned in Clause (f) of Section 98 have been recorded and the record has been finally published under Part II of Chapter X, and