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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(dc) in The National Co-Operative Development Corporation Act, 1962

(dc)[ "Managing director" means the managing director of the Corporation; [Substituted by Act 3 of 1974, Section 3, for "section 3" (w.e.f. 1-4-1974)]