Delhi High Court - Orders
9 Delhi Transport Corporation vs Anil Luthra on 12 April, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~9, 15, 16, 19, 20, 22, 23, 24, 29, 33 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2966/2016
9 DELHI TRANSPORT CORPORATION ..... Petitioner
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
versus
ANIL LUTHRA ..... Respondent
Through: Mr. Yudhvir Singh Chauhan and
Mr. Aditya Sharma, Advs.
+ W.P.(C) 9511/2017
15 DELHI TRANSPORT CORPORATION AND ANR.... Petitioners
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
versus
DAYA ANAND ..... Respondent
Through:
+ W.P.(C) 10554/2017
16 SHRI DHARAM SINGH ..... Petitioner
Through: Mr. Rajesh Chauhan, Adv. for
Mr. Sachin Chauhan, Adv.
versus
DELHI TRANSPORT CORPORATION
AND ANR ..... Respondents
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Signature Not Verified
Digitally Signed
By:JYOTIRMOY GHOSH
DASTIDAR
Signing Date:13.04.2023
18:43:09
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
Ms. Aditi Gupta, Adv.
+ W.P.(C) 11962/2018
19 KRISHAN GOPAL ..... Petitioner
Through: Mr. Vivek Kumar Tandon,
Ms. Prerna Tandon and Mr. Nishant
Sharma, Advs.
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
+ W.P.(C) 1463/2019
20 SH. JAGDISH CHANDER ..... Petitioner
Through: Mr. H. K. Chaturvedi, Ms. Anjali
Chaturvedi, Mr. Sagar Chaturvedi and
Mr. Ramaditya Jadon, Advs.
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
Mr. Ashish Uppal, Adv.
+ W.P.(C) 2075/2019 & CM APPL. 9690/2019
22 DELHI TRANSPORT CORPORATION ..... Petitioner
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Signature Not Verified
Digitally Signed
By:JYOTIRMOY GHOSH
DASTIDAR
Signing Date:13.04.2023
18:43:09
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
versus
SH. RAJINDER KUMAR MODI ..... Respondent
Through: Mr. Hari Kishan, Adv.
+ W.P.(C) 3031/2019 & CM APPL. 13993/2019
23 DELHI TRANSPORT CORPORATION ..... Petitioner
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
versus
MADAN GOPAL SHARMA ..... Respondent
Through: Mr. Sumant Bhardwaj, Mr. Tanay
Hari Har Lal and Ms. Apoorva
Chauhan, Advs.
+ W.P.(C) 3668/2019
24 SATISH KUMAR (DECEASED) THROUGH HIS WIFE SMT.
RANI DEVI ..... Petitioner
Through: Mr. Lalit Chaudhary, Adv.
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
+ W.P.(C) 2494/2020
29 DTC RETIRED EMPLOYEES ASSO. (REGD.) ..... Petitioner
Through:
Signature Not Verified
Digitally Signed
By:JYOTIRMOY GHOSH
DASTIDAR
Signing Date:13.04.2023
18:43:09
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
+ W.P.(C) 1171/2022
33 KAUSHALYA DEVI ..... Petitioner
Through: Mr. U. Srivastava and Mr. P. Kumar,
Advs.
Mr. Anoop Kumar, Adv. with Mr. M.
K. Guar, Adv.
versus
DELHI TRANSPORT CORPORATION AND
ANOTHER ..... Respondents
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
+ W.P.(C) 3642/2017
34 J.S. MALHOTRA & ORS ..... Petitioners
Through:
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
Mr. Ravindra S. Garia, Madan
Chandra Karnatak and Mr. Shashank
Singh, Advs.
Signature Not Verified
Digitally Signed
By:JYOTIRMOY GHOSH
DASTIDAR
Signing Date:13.04.2023
18:43:09
+ W.P.(C) 5406/2017 & CM APPL. 22776/2017,
CM APPL. 22777/2017 and CM APPL. 15456/2018
35 DELHI TRANSPORT CORPORATION ..... Petitioner
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
versus
RAM KISHAN SHARMA ..... Respondent
Through:
+ W.P.(C) 1811/2019
36 DEVESH KUMAR NAUTIYAL ..... Petitioner
Through: Mr. Sudarshan Rajan and Mr. Hitain
Bajaj, Advs.
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
+ W.P.(C) 2499/2019
37 DELHI TRANSPORT CORPORATION
AND ANR. .... Petitioners
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
versus
Signature Not Verified
Digitally Signed
By:JYOTIRMOY GHOSH
DASTIDAR
Signing Date:13.04.2023
18:43:09
LALCHAND ..... Respondent
Through: Mr. T. N. Tripathi and Mr. Pragyesh
Pratap Singh, Advs.
+ W.P.(C) 2608/2020 & CM APPL. 9101/2020
38 SH. RAJENDRA PRASAD AND ORS. ..... Petitioners
Through: Mr. Sumant Bhardwaj, Mr. Tanay
Hari Har Lal and Ms. Apoorva
Chauhan, Advs.
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, SC with
Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Palak
Rohmetra and Ms. Aliza Alam, Advs.
for DTC
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 12.04.2023 It is already 16:20 Hrs. Renotify on May 29, 2023. A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J. APRIL 12, 2023/ds Signature Not Verified Digitally Signed By:JYOTIRMOY GHOSH DASTIDAR Signing Date:13.04.2023 18:43:09