Supreme Court - Daily Orders
Emkay Investment Pvt Ltd (Merged With ... vs Commissioner Of Central Excise, ... on 11 August, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.31 COURT NO.3 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 6904/2017
EMKAY INVESTMENT PVT LTD
(MERGED WITH MERINO EXPORTS PVT LTD) Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE, KOLKATA VII Respondent(s)
(With appln(s) for c/delay in filing appeal, stay, permission to
file additional documents)
Date : 11-08-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. M. Chandrasekharan, Sr. Adv.
Mr. S. Sunil, Adv.
Mr. Sudarshan Singh Rawat, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Appeal admitted.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-cum-PS Court Master Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.08.11 17:10:16 IST Reason: