Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5)(b) in The Copyright Rules, 2013

(b)the prevailing standards of royalties with regard to literary, dramatic or musical work for making such recordings;