Delhi High Court - Orders
Dr. Mahesh Prakash Shinde & Ors. & Ors vs Union Of India & Ors. & Ors on 15 September, 2023
Author: Manmohan
Bench: Manmohan
$~11 to 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 15/2023 & CM APPL. 1090/2023
DR. MAHESH PRAKASH SHINDE & ORS. & ORS...... Appellants
Through: Mr. Sunil Fernandes, Mr. Apoorve
Karol with Ms. Mithu Jain, Mr.
Lakshay Sharma, Ms. Priyansha
Sharma, Ms. Kavitoli G. Yeptho, Ms.
Diksha, Advocates.
Versus
UNION OF INDIA & ORS. & ORS. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW for
respondent no. 1/UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Mr.
Aabhas Sukhramani, Mr. Anum
Hussain, Mr. Tanishq Srivastava, Mr.
Ramanpreet Kaur, Advocates for
R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Mr. Taha Yasin, Ms.
Shreya V. Mehra, Ms. Anvi Garg,
Ms. Vidhi Jain, Advocates for
respondent no. 3/NBE
Mr. Akhil Sibal, Mr. Satvik Verma,
Sr. Advocates with Mr. Shivanshu
Bhardwaj, Ms. Asawari Jain, Ms.
Gazal, Advocates for R-4/CPS
+ LPA 16/2023 & CM APPL. 1095/2023
DR. RASHI SATYANARAYAN SONI & ORS. ..... Appellants
Through: Mr. Sunil Fernandes, Mr. Apoorve
Karol with Ms. Mithu Jain, Mr.
Lakshay Sharma, Ms. Priyansha
LPA 15/2023 & other connected matters Page 1 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2023 at 21:33:28
Sharma, Ms. Kavitoli G. Yeptho, Ms.
Diksha, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Mr.
Aabhas Sukhramani, Mr. Anum
Hussain, Mr. Tanishq Srivastava, Mr.
Ramanpreet Kaur, Advocates for
R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Mr. Taha Yasin, Ms.
Shreya V. Mehra, Ms. Anvi Garg,
Ms. Vidhi Jain, Advocates for
respondent no. 3/NBE
Mr. Akhil Sibal, Mr. Satvik Verma,
Sr. Advocates with Mr. Shivanshu
Bhardwaj, Ms. Asawari Jain, Ms.
Gazal, Advocates for R-4/CPS
+ LPA 87/2023
COLLEGE OF PHYSICIANS AND SURGEONS OF
MUMBAI ..... Appellant
Through: Mr. Akhil Sibal, Mr. Satvik Verma,
Sr. Advocates with Mr. Shivanshu
Bhardwaj, Ms. Asawari Jain, Ms.
Gazal, Advocates
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW for
respondent no. 1/UOI.
Mr. T. Singhdev, Mr. Abhijit
LPA 15/2023 & other connected matters Page 2 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2023 at 21:33:28
Chakravarty, Mr. Bhanu Gulati, Mr.
Aabhas Sukhramani, Mr. Anum
Hussain, Mr. Tanishq Srivastava, Mr.
Ramanpreet Kaur, Advocates for
R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Mr. Taha Yasin, Ms.
Shreya V. Mehra, Ms. Anvi Garg,
Ms. Vidhi Jain, Advocates for
respondent no. 3/NBE
+ LPA 149/2023 & CM APPLs. 9913/2023, 9914/2023, 9917/2023,
42078/2023, 44268/2023 & 44269/2023
DR SACHIN GAGAJIBHAI SHETA ..... Appellant
Through: Mr. Apoorve Karol with Ms. Mithu
Jain and Mr. Lakshay Sharma, Ms.
Kavitoli G. Yeptho, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati, Mr.
Aabhas Sukhramani, Mr. Anum
Hussain, Mr. Tanishq Srivastava, Mr.
Ramanpreet Kaur, Advocates for
R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Mr. Taha Yasin, Ms.
Shreya V. Mehra, Ms. Anvi Garg,
Ms. Vidhi Jain, Advocates for
respondent no. 3/NBE
LPA 15/2023 & other connected matters Page 3 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/09/2023 at 21:33:28
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 15.09.2023 List on 18th September, 2023.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 15, 2023 au LPA 15/2023 & other connected matters Page 4 of 4 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2023 at 21:33:28