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[Cites 0, Cited by 0] [Section 70N(1)] [Section 70N] [Entire Act]

State of Haryana - Subsection

Section 70N(1)(b) in Haryana Municipal Corporation Election Rules, 1994

(b)mark Election Duty Certificate against his name in the marked copy of the electoral roll to indicate that an Election Duty Certificate has been issued to him; and