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Delhi High Court - Orders

M2K Entertaninment Pvt. Ltd. & Anr vs North Delhi Metro Mall Pvt Ltd. & Anr on 28 November, 2023

                                    $~36
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(I) (COMM.) 342/2023 & I.A. No. 21523/2023
                                                M2K ENTERTANINMENT PVT. LTD. & ANR.                                             ..... Petitioners
                                                            Through:

                                                                                      versus

                                                NORTH DELHI METRO MALL PVT LTD. & ANR.... Respondents
                                                             Through: Advocate (appearance not given)

                                                CORAM:
                                                HON'BLE MS. JUSTICE SHALINDER KAUR
                                                        ORDER
                                    %                   28.11.2023

                                                Re-notify on 08.12.2023.

                                                                                                                           SHALINDER KAUR, J
                                    NOVEMBER 28, 2023/r




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 22:12:02