Delhi High Court - Orders
M2K Entertaninment Pvt. Ltd. & Anr vs North Delhi Metro Mall Pvt Ltd. & Anr on 28 November, 2023
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 342/2023 & I.A. No. 21523/2023
M2K ENTERTANINMENT PVT. LTD. & ANR. ..... Petitioners
Through:
versus
NORTH DELHI METRO MALL PVT LTD. & ANR.... Respondents
Through: Advocate (appearance not given)
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 28.11.2023
Re-notify on 08.12.2023.
SHALINDER KAUR, J
NOVEMBER 28, 2023/r
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