Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in Rajasthan Petty Offences (Triable by Special Judicial Magistrates) Rules, 1997 7. Administrative Control. - Special Judicial Magistrates shall be under the administrative control of the concerned Sessions Judge.
