Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 279 in Orissa Municipal Rules, 1953 279. Establishment bills of Municipal Secondary and Primary Schools shall be submitted by the Headmasters concerned to the Executive Officer of the Council direct.
