Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 16 in The West Bengal Panchayat Act, 1957 16. Election or appointment in a Gram Panchayat to be notified. - Every election or appointment of the members of a Gram Panchayat and its Adhyaksha and Upadhyaksha shall be notified in the manner prescribed.
