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State of Uttar Pradesh - Section

Section 6 in Rules Relating to the Enlistment of Person in Practice Belonging to the Indigenous System

6.

If on receipt of the application, the Registrar is satisfied that the applicant is eligible for enlistment as a person practising in indigenous system of medicine under the Act and these rules his name shall be entered in "the list of the person in practice belonging to indigenous system" and a certificate as given in Appendix 'C' shall be issued to him.