Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Kerala - Subsection Section 58(3) in The SreeNarayanaGuru Open University Act, 2021 (3)The Government shall appoint auditors to conduct the audit of accounts of the University and the institutions under the management of the University at regular intervals.
