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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2)(a) in Land Revenue Assessment Rules, 1929

(a)The Revenue-officer shall then make an order setting forth the method of the former distrubution, and the method by which the new distribution is to be made, and shall direct that a record of the new distribution be prepared, showing -