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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(o) in Sikkim Co-Operative Societies Act, 1955

(o)"Registered Society" means a Co-operative Society registered under this Act, and includes a society formed after amalgamation of such two or more societies or by division of such an existing society;