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State of Tamilnadu - Section

Section 75 in Tamil Nadu Panchayats Act, 1994

75. Power to obtain information.

- The Government may, with a view to requisitioning any property under section 73 or determining the amount payable under section 74, by order, require any person to furnish to such authority as may be specified in the order such information in his possession relating to such property as may be so specified.