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State of Rajasthan - Section

Section 6 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

6. Determination of Vacancies.

- The Superintendent of Police (Intelligence), Jaipur shall determine as soon as possible on 1st April of every year, for the post mentioned in Section B and C of the Schedule-I, the number of vacancies anticipated to be fulfilled in each category, during the next twelve months or as and when such contingency arises:Provided that for the year 2013-14, vacancies shall be determined as soon as possible after the Commencement of these rules.