Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 24 in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968 24. Application to be acknowledged. - The person receiving the application shall give an acknowledgement of the application.
