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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(2) in The Orissa Kendu Leaves Manual, 1973

(2)Estimate of coppicing - The Range Officer shall prepared a detailed estimate of the cost of coppicing operation based on the expenses of the previous years and the anticipated- increase because of addition of new areas for coppicing or for other reasons and obtain the approval of the Deputy Conservator of Forests before the middle of February. Where coppicing is done on job basis the estimates shall be as decided by the Deputy Conservator of Forests keeping in view actual cost in previous years.