Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39J] [Entire Act] State of Maharashtra - Subsection Section 39J(vii) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (vii)to grant subventions or loans to Market Committees for the purposes of this Act on such terms and conditions as it may determine;
