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Delhi High Court - Orders

Kalu Ram (Sd Thr Lrs) Saroj Bala & Ors vs Siri Chand & Ors on 25 May, 2023

                                    $~30.
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RFA 427/2023, CM APPL. 28295/2023, 28296/2023, 28297/2023 &
                                                28298/2023
                                                KALU RAM (SD THR LRS) SAROJ BALA
                                                & ORS.                                     ..... Appellants
                                                                                      Through:                 Mr. Anurag Bindal, Advocate.

                                                                                      versus

                                                SIRI CHAND & ORS.                                                               ..... Respondents
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE GAURANG KANTH
                                                                                      ORDER

% 25.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

At request of learned counsel for the appellants, list on 05.07.2023.

GAURANG KANTH, J MAY 25, 2023 kd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:08:34