Allahabad High Court
Fakir Chand vs Sri Shravan Kumar Sharma, ... on 15 July, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2528 of 2010 Petitioner :- Fakir Chand Respondent :- Sri Shravan Kumar Sharma, Commissioner, Meerut And Others Petitioner Counsel :- Dinesh Raghav Hon'ble Vikram Nath,J.
By means of the Civil Misc. Correction Application No.193452 of 2010 the applicant has sought for correction of the applicant's name in the Computer record. Computer Section has wrongly entered the name of the applicant as Rakir Chand whereas the correct name of the applicant is Fakir Chand.
Application is allowed. Original order dated 20.5.2010 has been corrected today. Computer Section may make the necessary correction in its record. Certified copy of the order may be corrected by the office.
Order Date :- 15.7.2010 pk