Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(d) in Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018 (d)he applies his mouth to the penis, vagina, anus, urethra of the child or makes the child to do so to such person or any other person.
