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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(1)No landlord or tenant either by himself or through any person shall cutoff or withhold any essential supply or service in the premises occupied by the tenant or the landlord.