Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)Under section 13 of the Act, the Licensing Authority shall supervise the processing of application and conduction of inspection/enquiry in such a manner so as to pass an order either granting or refusing such application within 90 (ninety) days of receiving such application.