Supreme Court - Daily Orders
Ofb Tech Pvt. Ltd vs S.B. Developers on 8 January, 2026
ITEM NO.41 COURT NO.7 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.238/2026
[Arising out of impugned final judgment and order dated 23-12-2025
in FAOCARB No. 54/2025 passed by the High Court of Punjab & Haryana
at Chandigarh]
OFB TECH PVT. LTD. Petitioner(s)
VERSUS
S.B. DEVELOPERS Respondent(s)
IA No. 2353/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 08-01-2026 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) :Mr. Sameer Abhyankar, AOR Mr. Rahul Kumar, Adv.
Mr. Aakash Thakur, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R
1. Issue notice.
2. Dasti service, in addition, is permitted.
3. List next week.
(CHANDRESH) Signature Not Verified (POOJA SHARMA) ASTT. REGISTRAR-cum-PS Digitally signed by CHANDRESH Date: 2026.01.08 COURT MASTER (NSH) 17:09:17 IST Reason: