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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(a)[ "Basmati rice" means the scented variety of rice as classified in Schedule V.] [Inserted by Notification No. 787/XXIX-Food-4-5-(10)-93, dated 18th June, 1993 published in U.P. Gazette, (Extraordinary), Part 4, section (Kha), dated 18th June, 1993.]