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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Disaster Management Rules, 2007

12. Allowances to be paid to a person associated as an expert with any committee of the District Authority.

- Any person associated as an expert with any committee or sub-committee constituted under sub section (I) of Section 28 of the Act. shall be paid Travelling and Daily Allowances apart from a Sitting Fee of Rs.500/- for each sitting.