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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in The Punjab Entertainments Duty Rules, 1956

(f)'Form' means the form appended to these Rules.
(ff)[ 'Inspector' means a person appointed by that designation by the Government to assist the Commissioner.] [See P.G.G. LSP III dated 25.4.1980.]