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[Cites 0, Cited by 0] [Section 168(1)] [Section 168] [Entire Act]

State of Karnataka - Subsection

Section 168(1)(c) in Karnataka Panchayat Raj Act, 1993

(c)votes on or takes part in the discussion of any question in contravention of the provision of clause (g) of sub-section (2) of section 180; or