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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(r) in Kerala Real Estate (Regulation and Development) Act, 2015

(r)"development" means carrying out the development of immovable property, engineering or other operations in, on, over or under the land or the making of any material change in any immovable, property or land and includes re-development;