Bombay High Court
Sus Road Baner Vikas Manch Thru Its ... vs Union Of India Through The Secretary And ... on 25 April, 2019
Bench: B.R. Gavai, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5443 OF 2019
Sus Road Baner Vikas Manch Thru Its Secretary ....Petitioner
V/S
Union Of India Through The Secretary And Ors. ....Respondent
Mr. Pralhad D Paranjape, Advocate For Petitioner. Mr. Niranjan Prabhakar Shimpi, Advocate for Resp No.1.
CORAM : B.R. GAVAI & SANDEEP KASHINATH SHINDE, JJ DATE : 25th April, 2019 P.C. :
By consent, stand over to 30/04/2019.
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