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Bombay High Court

Sus Road Baner Vikas Manch Thru Its ... vs Union Of India Through The Secretary And ... on 25 April, 2019

Bench: B.R. Gavai, Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5443 OF 2019

 Sus Road Baner Vikas Manch Thru Its Secretary    ....Petitioner
            V/S
 Union Of India Through The Secretary And Ors. ....Respondent

Mr. Pralhad D Paranjape, Advocate For Petitioner. Mr. Niranjan Prabhakar Shimpi, Advocate for Resp No.1.

CORAM : B.R. GAVAI & SANDEEP KASHINATH SHINDE, JJ DATE : 25th April, 2019 P.C. :

By consent, stand over to 30/04/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 25/04/2019 ::: Downloaded on - 26/04/2019 04:54:14 :::