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Delhi High Court - Orders

Delhi Chemical And Pharmaceutical ... vs Himgiri Realtors Pvt. Ltd. & Ors on 21 September, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~33 & 34
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    33
                                    +           O.M.P. (COMM) 284/2019 & I.A. 10099/2019, 18373/2019 &
                                                7267/2021

                                                DELHI CHEMICAL AND PHARMACEUTICAL WORKS PVT.
                                                LTD. & ANR.                             ..... Petitioners
                                                            Through: Mr. Tanuj Gulati, Advocate.

                                                                                      versus

                                                HIMGIRI REALTORS PVT. LTD. & ORS.         ..... Respondents
                                                             Through: Mr. Alok Kumar, Senior Advocate
                                                             with Ms. Manisha A. Narain, Mr. Amit Kumar
                                                             Singh, Ms. Rakshita Goyal and Mr. Varun
                                                             Maheshwari, Advocates for R-1.
                                                             Ms. Aditi Mohan and Ms. Anoushka Rajan,
                                                             Advocates for R-3.
                                    34
                                    +           O.M.P. (COMM) 314/2019
                                                SAMIR DEV SHARMA                      ..... Petitioner
                                                             Through: Ms. Aditi Mohan and Ms. Anoushka
                                                             Rajan, Advocates

                                                                                      versus

                                                M/S HIMGIRI REALTORS PVT. LTD & ORS. ..... Respondents
                                                              Through: Mr. Alok Kumar, Senior Advocate
                                                              with Ms. Manisha A. Narain, Mr. Amit Kumar
                                                              Singh, Ms. Rakshita Goyal and Mr. Varun
                                                              Maheshwari, Advocates for R-1.
                                                              Ms. Anita Sahani and Mr. Tanuj Gulati, Advocates
                                                              for R-2 & R-3.

                                    O.M.P. (COMM) 284/2019 & connected matters                                             Page 1 of 2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2023 at 00:05:54
                                                 CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER

% 21.09.2023 Hon'ble Judge is not holding the Court today. List on 19.10.2023.

By Order (COURT MASTER) SEPTEMBER 21, 2023/ck O.M.P. (COMM) 284/2019 & connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 00:05:54