Delhi High Court - Orders
Delhi Chemical And Pharmaceutical ... vs Himgiri Realtors Pvt. Ltd. & Ors on 21 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~33 & 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
33
+ O.M.P. (COMM) 284/2019 & I.A. 10099/2019, 18373/2019 &
7267/2021
DELHI CHEMICAL AND PHARMACEUTICAL WORKS PVT.
LTD. & ANR. ..... Petitioners
Through: Mr. Tanuj Gulati, Advocate.
versus
HIMGIRI REALTORS PVT. LTD. & ORS. ..... Respondents
Through: Mr. Alok Kumar, Senior Advocate
with Ms. Manisha A. Narain, Mr. Amit Kumar
Singh, Ms. Rakshita Goyal and Mr. Varun
Maheshwari, Advocates for R-1.
Ms. Aditi Mohan and Ms. Anoushka Rajan,
Advocates for R-3.
34
+ O.M.P. (COMM) 314/2019
SAMIR DEV SHARMA ..... Petitioner
Through: Ms. Aditi Mohan and Ms. Anoushka
Rajan, Advocates
versus
M/S HIMGIRI REALTORS PVT. LTD & ORS. ..... Respondents
Through: Mr. Alok Kumar, Senior Advocate
with Ms. Manisha A. Narain, Mr. Amit Kumar
Singh, Ms. Rakshita Goyal and Mr. Varun
Maheshwari, Advocates for R-1.
Ms. Anita Sahani and Mr. Tanuj Gulati, Advocates
for R-2 & R-3.
O.M.P. (COMM) 284/2019 & connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2023 at 00:05:54
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.09.2023 Hon'ble Judge is not holding the Court today. List on 19.10.2023.
By Order (COURT MASTER) SEPTEMBER 21, 2023/ck O.M.P. (COMM) 284/2019 & connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 00:05:54